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State of Maharashtra - Section

Section 140 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

140. Qualifications of Staff in affiliated colleges and recognised institutions.

- The minimum qualifications for the various categories of the employees of the University shall be made applicable to the employees of affiliated colleges and recognised institutions mutatis mutandis. In respect of qualifications of such posts which are not existing in University but are existing in affiliated colleges and recognised institutions, the qualification shall be such as prescribed for the equivalent pay scale post in the University.