Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(x) in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003 (x)Terms not defined in these Rules will have the same meaning which are assigned to them under the Act or Rules framed thereunder.
