Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 120 in Rajasthan Panchayati Raj Rules, 1996

120. Hours during which cattle may impounded.

- Cattle may be impounded at any time during the day and up to 10 p.m. in the night subject to the condition that the seizer of the cattle while impounding them, in his presence, shall obtain a receipt of such cattle from the pound keeper.