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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(b) in The Goa Information Technology Development Act, 2007

(b)to provide or cause to be provided amenities and common facilities in Integrated IT Township/IT Parks [and for Information Technology (IT) Companies, Information Technology Enabled Services (ITES), Startup, Electronic Manufacturing Cluster (EMC), Industry 4.0] [Inserted by Act No. 21 of 2017, dated 16.9.2017] and construct and maintain or cause to be constructed and maintained works and buildings therefor;