Bombay High Court
Badrinath Gavanji Solat And Anoter vs The State Of Maharashtra And Others on 1 October, 2025
1 DPT
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : ARUN R. PEDNEKER, J.
DATE : 01.10.2025 PER COURT:
1. Due to paucity of time, the following matters stand adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters on board dated 01.10.2025 Adjourned to 940 WRIT PETITION NO. 790 OF 2025 20.01.2026 941 WRIT PETITION NO. 889 OF 2025 942 WRIT PETITION NO. 960 OF 2025 943 WRIT PETITION NO. 1102 OF 2025 944 WRIT PETITION NO. 1133 OF 2025 946 WRIT PETITION NO. 2383 OF 2025 947 WRIT PETITION NO. 3465 OF 2025 948 WRIT PETITION NO. 3469 OF 2025 950 WRIT PETITION NO. 3748 OF 2025 951 WRIT PETITION NO. 3753 OF 2025 952 WRIT PETITION NO. 3754 OF 2025 954 WRIT PETITION NO. 3840 OF 2025 955 WRIT PETITION NO. 3846 OF 2025 957 WRIT PETITION NO. 4498 OF 2025 958 WRIT PETITION NO. 4698 OF 2025 959 WRIT PETITION NO. 4754 OF 2025 960 WRIT PETITION NO. 4761 OF 2025 961 WRIT PETITION NO. 4786 OF 2025 962 WRIT PETITION NO. 4942 OF 2025 963 WRIT PETITION NO. 4945 OF 2025 964 WRIT PETITION NO. 4988 OF 2025 965 WRIT PETITION NO. 5102 OF 2025 967 WRIT PETITION NO. 5161 OF 2025 968 WRIT PETITION NO. 5165 OF 2025 970 WRIT PETITION NO. 5178 OF 2025 971 WRIT PETITION NO. 5180 OF 2025 972 WRIT PETITION NO. 5531 OF 2025 973 WRIT PETITION NO. 5541 OF 2025 975 WRIT PETITION NO. 6719 OF 2025 976 WRIT PETITION NO. 7003 OF 2025 977 WRIT PETITION NO. 7190 OF 2025 978 WRIT PETITION NO. 7768 OF 2025 979 WRIT PETITION NO. 7777 OF 2025 981 WRIT PETITION NO. 8060 OF 2025 982 WRIT PETITION NO. 9245 OF 2025 984 WRIT PETITION NO. 10169 OF 2025 985 WRIT PETITION NO. 10645 OF 2025 988 SECOND APPEAL NO. 56 OF 2025WITH CIVIL APPLICATION NO. 1259 OF 2025 IN SA/56/2025 989 SECOND APPEAL NO. 102 OF 2025WITH CIVIL APPLICATION NO. 2790 OF 2025 IN SA/102/2025 990 SECOND APPEAL NO. 224 OF 2025 991 WRIT PETITION NO. 1142 OF 2025 21.01.2026 992 WRIT PETITION NO. 7245 OF 2025 993 WRIT PETITION NO. 7398 OF 2025WITH CIVIL APPLICATION NO. 9374 OF 2025 IN WP/7398/2025 994 WRIT PETITION NO. 11149 OF 2025 995 SECOND APPEAL NO. 274 OF 2019WITH CIVIL APPLICATION NO. 5767 OF 2019 IN SA/274/2019 WITH CIVIL APPLICATION NO. 5766 OF 2019 IN SA/274/2019 996 SECOND APPEAL NO. 330 OF 2022WITH CIVIL APPLICATION NO. 8489 OF 2022 IN SA/330/2022 997 SECOND APPEAL NO. 890 OF 2022 998 SECOND APPEAL NO. 25 OF 2023WITH CIVIL APPLICATION NO. 760 OF 2023 IN SA/25/2023 999 CIVIL APPLICATION NO. 15338 OF 2017 IN SAST/23023/2017WITH CIVIL APPLICATION NO. 6162 OF 2024 IN SAST/23023/2017 1000 CIVIL APPLICATION NO. 3361 OF 2025 IN WP/7917/2024WITH WRIT PETITION NO. 7917 OF 2024 2 DPT 1002 CIVIL APPLICATION NO. 10428 OF 2025 IN SAST/10720/2025 1003 CIVIL APPLICATION NO. 10635 OF 2025 IN SAST/28197/2025 1004 CIVIL APPLICATION NO. 10832 OF 2025 IN SA/172/2016WITH SECOND APPEAL NO. 172 OF 2016 WITH SECOND APPEAL NO. 173 OF 2016 WITH CIVIL APPLICATION NO. 4105 OF 2016 IN SA/173/2016 WITH X-OBJECTION NO. 2 OF 2020 IN SA/173/2016 1005 CIVIL APPLICATION NO. 10854 OF 2025 IN WPST/25474/2023 1006 CIVIL APPLICATION NO. 10868 OF 2025 IN WP/13303/2024WITH WRIT PETITION NO. 13303 OF 2024 1007 CIVIL APPLICATION NO. 10869 OF 2025 IN WP/6152/2025WITH WRIT PETITION NO.
6152 OF 2025 1008 WRIT PETITION NO. 15939 OF 2023WITH CIVIL APPLICATION NO. 2580 OF 2025 IN WP/15939/2023 1009 WRIT PETITION NO. 2806 OF 2025 1010 WRIT PETITION NO. 7413 OF 2025 1011 WRIT PETITION NO. 10157 OF 2025 1012 WRIT PETITION NO. 10159 OF 2025 1013 WRIT PETITION NO. 10162 OF 2025 1014 WRIT PETITION NO. 10212 OF 2025 1015 WRIT PETITION NO. 10686 OF 2025 1016 WRIT PETITION NO. 10807 OF 2025 1017 WRIT PETITION NO. 10951 OF 2025 1018 SECOND APPEAL NO. 92 OF 2024 WITH CIVIL APPLICATION NO. 10222 OF 2023 IN SA/92/2024 1019 SECOND APPEAL NO. 419 OF 2024 1020 SECOND APPEAL NO. 329 OF 2025 1021 CIVIL APPLICATION NO. 4731 OF 2024 IN SA/665/2018 WITH SECOND APPEAL NO. 416 OF 2022 WITH SECOND APPEAL NO. 665 OF 2018 WITH CIVIL APPLICATION NO. 12042 OF 2024 IN CA/4731/2024 WITH SECOND APPEAL NO. 732 OF 2018 1022 CIVIL APPLICATION NO. 968 OF 2025 IN SAST/2585/2025 WITH CIVIL APPLICATION NO. 969 OF 2025 IN SAST/2585/2025 1023 CIVIL APPLICATION NO. 5731 OF 2025 IN SAST/13269/2024 1024 CIVIL APPLICATION NO. 6909 OF 2025 IN RAST/6035/2025 1025 CIVIL APPLICATION NO. 8821 OF 2025 IN SAST/16821/2025WITH CIVIL APPLICATION NO. 8822 OF 2025 IN SAST/16821/2025 1026 CIVIL APPLICATION NO. 8929 OF 2025 IN SAST/17197/2025 WITH CIVIL APPLICATION NO. 8930 OF 2025 IN SAST/17197/2025 1027 CIVIL APPLICATION NO. 9393 OF 2025 IN SAST/33573/2024 1028 SECOND APPEAL NO. 39 OF 2020WITH CIVIL APPLICATION NO. 1109 OF 2020 IN SA/39/2020 1029 SECOND APPEAL NO. 6 OF 2025WITH SECOND APPEAL NO. 37 OF 2025 WITH SECOND APPEAL NO. 55 OF 2025 WITH CIVIL APPLICATION NO. 96 OF 2025 IN SA/6/2025 1033 WRIT PETITION NO. 12861 OF 2023 22.01.2026 1034 SECOND APPEAL NO. 355 OF 2018 1035 SECOND APPEAL NO. 972 OF 2022 WITH CIVIL APPLICATION NO. 17422 OF 2022 IN SA/972/2022 1036 SECOND APPEAL NO. 124 OF 2025 1037 CIVIL APPLICATION NO. 2691 OF 2024 IN WP/14326/2023 WITH WRIT PETITION NO. 14326 OF 2023 1038 WRIT PETITION NO. 7496 OF 2025 1039 SECOND APPEAL NO. 373 OF 2016WITH CIVIL APPLICATION NO. 8224 OF 2016 IN SA/373/2016 WITH SECOND APPEAL NO. 382 OF 2016 WITH CIVIL APPLICATION NO. 8275 OF 2016 IN SA/382/2016 1040 SECOND APPEAL NO. 576 OF 2018 WITH CIVIL APPLICATION NO. 10831 OF 2025 IN SA/576/2018 WITH CIVIL APPLICATION NO. 8904 OF 2018 IN SA/576/2018 1041 SECOND APPEAL NO. 210 OF 2020 1042 SECOND APPEAL NO. 366 OF 2022WITH CIVIL APPLICATION NO. 8686 OF 2022 IN SA/366/2022 1043 SECOND APPEAL NO. 120 OF 2024 1044 SECOND APPEAL NO. 130 OF 2025 WITH SECOND APPEAL NO. 131 OF 2025 WITH CIVIL APPLICATION NO. 3695 OF 2025 IN SA/131/2025 WITH CIVIL APPLICATION NO. 3693 OF 2025 IN SA/130/2025 1045 CIVIL APPLICATION NO. 7997 OF 2025 IN SAST/7350/2025 1046 CIVIL APPLICATION NO. 8079 OF 2025 IN SAST/14292/2025 1047 CIVIL APPLICATION NO. 8165 OF 2025 IN WP/2423/2025WITH WRIT PETITION NO.
2423 OF 2025 1048 CIVIL APPLICATION NO. 9372 OF 2025 WITH SECOND APPEAL NO. 508 OF 2023 1050 WRIT PETITION NO. 9162 OF 2023WITH WRIT PETITION NO. 3581 OF 2023 1051 WRIT PETITION NO. 9443 OF 2023 1052 WRIT PETITION NO. 9526 OF 2023WITH CIVIL APPLICATION NO. 10867 OF 2025 IN WP/9526/2023 1053 WRIT PETITION NO. 10202 OF 2023 1054 WRIT PETITION NO. 10362 OF 2023 1055 WRIT PETITION NO. 11153 OF 2023 1056 WRIT PETITION NO. 11690 OF 2023 1057 WRIT PETITION NO. 13488 OF 2023 1058 WRIT PETITION NO. 14039 OF 2023 1059 WRIT PETITION NO. 15133 OF 2023WITH WRIT PETITION NO. 15787 OF 2023 WITH 3 DPT WRIT PETITION NO. 15784 OF 2023 WITH WRIT PETITION NO. 15786 OF 2023 WITH WRIT PETITION NO. 15785 OF 2023 WITH WRIT PETITION NO. 197 OF 2024 1060 WRIT PETITION NO. 15712 OF 2023 1061 WRIT PETITION NO. 15723 OF 2023 1062 WRIT PETITION NO. 3011 OF 2024 1063 WRIT PETITION NO. 3012 OF 2024 1064 WRIT PETITION NO. 3081 OF 2024 1065 WRIT PETITION NO. 3743 OF 2024 1066 WRIT PETITION NO. 4976 OF 2024 1067 WRIT PETITION NO. 5424 OF 2024WITH WRIT PETITION NO. 11062 OF 2024 1068 WRIT PETITION NO. 5457 OF 2024 1069 WRIT PETITION NO. 5753 OF 2024 1070 WRIT PETITION NO. 6155 OF 2024 1071 WRIT PETITION NO. 6229 OF 2024 WITH CIVIL APPLICATION NO. 10786 OF 2024 IN WP/6229/2024 1072 WRIT PETITION NO. 6805 OF 2024 1073 WRIT PETITION NO. 7808 OF 2024 23.01.2026 1074 WRIT PETITION NO. 7833 OF 2024 1075 WRIT PETITION NO. 8468 OF 2024 1076 WRIT PETITION NO. 8493 OF 2024 1077 WRIT PETITION NO. 8595 OF 2024 1078 WRIT PETITION NO. 10298 OF 2024 1079 WRIT PETITION NO. 10503 OF 2024 1080 WRIT PETITION NO. 10650 OF 2024 1081 WRIT PETITION NO. 10678 OF 2024 1082 WRIT PETITION NO. 10679 OF 2024 1083 WRIT PETITION NO. 10713 OF 2024 1084 WRIT PETITION NO. 10984 OF 2024 1085 WRIT PETITION NO. 11396 OF 2024 1086 WRIT PETITION NO. 11441 OF 2024 1087 WRIT PETITION NO. 11595 OF 2024 1088 WRIT PETITION NO. 11685 OF 2024 1089 WRIT PETITION NO. 11933 OF 2024 1090 WRIT PETITION NO. 12045 OF 2024 1091 WRIT PETITION NO. 12138 OF 2024 1092 WRIT PETITION NO. 12512 OF 2024 1093 WRIT PETITION NO. 12652 OF 2024 1094 WRIT PETITION NO. 12950 OF 2024 1095 WRIT PETITION NO. 13227 OF 2024 1096 WRIT PETITION NO. 13494 OF 2024 1097 WRIT PETITION NO. 13663 OF 2024 1098 WRIT PETITION NO. 13683 OF 2024 1099 SECOND APPEAL NO. 588 OF 2016WITH CIVIL APPLICATION NO. 11782 OF 2016 IN SA/588/2016 1100 SECOND APPEAL NO. 18 OF 2019WITH CIVIL APPLICATION NO. 930 OF 2019 IN SA/18/2019 WITH SECOND APPEAL NO. 121 OF 2020 WITH CIVIL APPLICATION NO. 3319 OF 2020 IN SA/121/2020 1101 SECOND APPEAL NO. 20 OF 2019WITH CIVIL APPLICATION NO. 1112 OF 2019 IN SA/20/2019 1102 SECOND APPEAL NO. 90 OF 2019WITH CIVIL APPLICATION NO. 12376 OF 2017 IN SA/90/2019 1103 SECOND APPEAL NO. 111 OF 2019 1104 SECOND APPEAL NO. 621 OF 2019WITH CIVIL APPLICATION NO. 14235 OF 2019 IN SA/621/2019 WITH CIVIL APPLICATION NO. 295 OF 2020 IN SA/621/2019 1105 SECOND APPEAL NO. 412 OF 2021WITH CIVIL APPLICATION NO. 4779 OF 2024 IN SA/412/2021 1106 SECOND APPEAL NO. 223 OF 2023 1107 SECOND APPEAL NO. 282 OF 2023 1108 SECOND APPEAL NO. 310 OF 2023WITH CIVIL APPLICATION NO. 7286 OF 2023 IN SA/310/2023 1109 SECOND APPEAL NO. 387 OF 2023WITH CIVIL APPLICATION NO. 9031 OF 2023 IN SA/387/2023 1110 SECOND APPEAL NO. 624 OF 2023 WITH CIVIL APPLICATION NO. 15387 OF 2023 IN SA/624/2023 1111 SECOND APPEAL NO. 444 OF 2024WITH CIVIL APPLICATION NO. 13853 OF 2024 IN SA/444/2024 1112 SECOND APPEAL NO. 650 OF 2023WITH CIVIL APPLICATION NO. 4055 OF 2024 IN SA/650/2023 [ARUN R. PEDNEKER, J.] marathe