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[Cites 0, Cited by 0] [Section 340] [Entire Act]

NCT Delhi - Subsection

Section 340(b) in The New Delhi Municipal Council Act, 1994

(b)for the purpose of ascertaining whether or not circumstances exist which would authorise or require the Chairperson or any municipal officer or employee authorised or empowered in this behalf to take any action or execute any work under this Act, rules, regulations or any bye-law made thereunder;