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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(3)to preserve, foster, popularise and promote the traditional system of Indian Music and performing arts with an emphasis on various forms of Music and performing arts practiced in Karnataka;