Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Uttar Pradesh - Subsection Section 113(8) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (8)Cash Book in [B.P.S] [Substituted by Notification No. 5846/I-A-270-61.] Form 5.