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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Jharkhand - Subsection

Section 35(3) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(3)Mileu based interventions and individual therapy are must for every child and shall be provided in all institutions.Explanation. - For the purpose of this sub-rule, "mileu based intervention" is a process of recovery, which starts through providing an enabling culture and environment in an institution so as to ensure that each child's abilities are discovered and they have choices and right to take decisions regarding their life and thus, develop and identify beyond their negative experiences, such intervention which has a critical emotional impact on the child.