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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(p) in Atomic Energy (Radiation Protection) Rules, 2004

(p)"intervention" means any action to reduce or avert exposure or likelihood of exposure to sources which are not part of controlled practice or which are out of control as a result of accident;