Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 27] [Entire Act] Union of India - Subsection Section 27(6) in The Arbitration And Conciliation Act, 1996 (6)In this section the expression Processes includes summonses and commissions for the examination of witnesses and summonses to produce documents.
