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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Mizoram - Subsection

Section 16(1)(d) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(d)details of the amenities and infrastructural facilities which are affected or likely to be affected, where resettlement of affected families is involved; and