Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2)(a) in Bihar Prevention of Beggary Act, 1951

(a)the manner of authorising a purpose for which soliciting money or food or gift is permissible under sub-clause (a) of Section 2;