Section 10(2)(d) in Multi-Storeyed and Public Buildings Rules, 1973

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State of Tamilnadu - Subsection

Section 10(2)(d) in Multi-Storeyed and Public Buildings Rules, 1973

(d)The design loads and other forces to be taken for the design of masonry structures shall conform to those laid down in Part VI -Section I of the National Building Code of India, 1970 briefly extracted in Appendix-L to these rules.

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State of Tamilnadu - Subsection

Section 10(2)(d) in Multi-Storeyed and Public Buildings Rules, 1973