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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(2)Every resignation received under sub-rule (1) shall forthwith be forwarded by the Chairman of the Committee alongwith his comments to the [Chief Administrator] [Substituted for the word 'Chairman of the Board' by Haryana Notification dated 2.12.1980.] who shall, with the least possible delay, forward the same with necessary comments to the State Government[which will decide it within two months of its receipt.] [Inserted vide notification dated the 2nd February, 1990 supra.]