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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 140(e) in Transfer of Property Act, 1977

(e)[ a transfer of immovable property by the Government in favour of- [Added by Act XIII of 1981.]
(i)the Jammu and Kashmir Tourism Development Corporation Ltd. ;
(ii)the Jammu and Kashmir Industries Ltd. ;
(iii)the Jammu and Kashmir Minerals Ltd. ;
(iv)the Jammu and Kashmir State Industrial Development Corporation Ltd. ;
(v)the Jammu and Kashmir Handicrafts (State and Export) Corporation Ltd. ;
(vi)the Jammu and Kashmir Road Transport Corporation Ltd. ;
(vii)the Jammu and Kashmir Agro Industries Corporation Ltd. ;
(viii)the Jammu and Kashmir Projects Construction Corporation Ltd. ; or]
(ix)[ the Jammu and Kashmir Bank Ltd. ;] [Inserted by Act IX of 2018 w. e.f. 07-08-2017.]
(x)[ the Jammu and Kashmir Energy Development Agency] [Added by Act No. 9 of 2018, dated 8.3.2018.] ;