Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(d) in The Punjab Chemical Works Rules, 1933 (d)the amount of the security which the applicant is prepared to furnish as a guarantee for the performance of the conditions under which the privilege is granted ; and
