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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(5) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(5)Every ballot box used at a polling station shall bear the seal both inside and outside marked with,-
(a)the serial number, if any, and the name of the constituency:
(b)the serial number and name of the polling station:
(c)the serial number of the ballot box to be filled in at the end of the poll on the table outside the ballot box only: and
(d)the date of poll.