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[Cites 0, Cited by 0] [Section 39AF] [Entire Act]

Union of India - Subsection

Section 39AF(iii) in The Companies (Indian Accounting Standards) Rules, 2015

(iii)There are two aspects to retrospective determination: reclassification and remeasurement. It will usually be practicable to determine retrospectively the appropriate classification of all amounts previously included in an operator's Balance Sheet, but that retrospective remeasurement of service arrangement assets might not always be practicable. However, the fact should be disclosed.