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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(12)(c) in Tamil Nadu Town and Country Planning Act, 1971

(c)any firm or association (whether incorporated or not), carrying on business in the State of Tamil Nadu whether or not its principal place of business is situated in the said State;