Allahabad High Court
Dr. Prem Chand Srivastava vs Sri Prashant Trivedi Prin.Secy. Ayush ... on 24 November, 2022
Author: Rajeev Singh
Bench: Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1836 of 2020 Applicant :- Dr. Prem Chand Srivastava Opposite Party :- Sri Prashant Trivedi Prin.Secy. Ayush Anubhag Lko. And Ors. Counsel for Applicant :- Ashok Kumar Mishra Hon'ble Rajeev Singh,J.
Case is called out.
No one has put in appearance on behalf of the applicant.
Sri Vinod Shukla, learned Standing Counsel informs that order of the writ court has already complied with, therefore, the present contempt application lost its efficacy.
Accordingly, in terms of learned counsel for the respondent, the present contempt application is dismissed as infructuous.
Order Date :- 24.11.2022 Gaurav/-