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Allahabad High Court

Dr. Prem Chand Srivastava vs Sri Prashant Trivedi Prin.Secy. Ayush ... on 24 November, 2022

Author: Rajeev Singh

Bench: Rajeev Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1836 of 2020
 

 
Applicant :- Dr. Prem Chand Srivastava
 
Opposite Party :- Sri Prashant Trivedi Prin.Secy. Ayush Anubhag Lko. And Ors.
 
Counsel for Applicant :- Ashok Kumar Mishra
 

 
Hon'ble Rajeev Singh,J.
 

Case is called out.

No one has put in appearance on behalf of the applicant.

Sri Vinod Shukla, learned Standing Counsel informs that order of the writ court has already complied with, therefore, the present contempt application lost its efficacy.

Accordingly, in terms of learned counsel for the respondent, the present contempt application is dismissed as infructuous.

Order Date :- 24.11.2022 Gaurav/-