Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 248] [Entire Act] State of Uttar Pradesh - Subsection Section 248(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (3)Sums paid by way of composition under this section shall be credited to the Zila Nidhi or the Kshettra Nidhi, as the case may be.
