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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Chattisgarh - Subsection

Section 73(2) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(2)If any dispute arises between the State Government and any authority, as to whether a question is or is not a question of policy, the decision of the State Government shall be final.