Section 34(5)(c) in The Copyright Rules, 2013

[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

Union of India - Subsection

(c)the rate at which royalties in respect of the copies of the translation of the work sold to the public shall be paid to the owner of the copyright in the work; and

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Union of India - Subsection

Section 34(5)(c) in The Copyright Rules, 2013