Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Arunachal Pradesh - Subsection Section 19(2) in Arunachal Pradesh (Land Settlement and Records) Act, 2000 (2)Where there are two or more persons liable to pay revenue under sub-section (1), all of them shall be jointly and separately liable for its payment.
