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[Cites 0, Cited by 0] [Section 1190] [Entire Act]

Bengal Presidency - Subsection

Section 1190(b) in Police Regulations, Bengal , 1943

(b)The main establishment bills payable from the sadar treasury shall contain a complete record of all officers on duty, on leave, discharged or dismissed during the course of the month but whose pay has not been drawn and disbursed, on deputation or under suspension on the last day of the month including those transferred from other districts whose last pay certificates have not been received.