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Delhi High Court - Orders

Renuka Sharma vs Surinder Singh Sodhi & Anr on 1 May, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~30
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    RFA 213/2019, CM APP No. 11990/2019, CM APP No. 14682/2019
                               & CM APP No. 46963/2019

                               RENUKA SHARMA                                   ..... Appellant
                                                   Through:   Mr. Ashim Vachher and Mr. Kunal
                                                              Lakra, Advocates

                                                   versus

                               SURINDER SINGH SODHI & ANR                      ..... Respondent
                                                   Through:   Mr. Nitesh Mehra, Ms. Hitaakshi
                                                              Mehra and Mr. Arjav Jain, Advocates
                                                              for R-2.

                               CORAM:
                               HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                            ORDER

% 01.05.2023 [ The proceeding has been conducted through Hybrid mode ]

1. No time left.

2. It is already 4:30 p.m.

3. Renotify on 11.10.2023.

TUSHAR RAO GEDELA, J MAY 1, 2023 Aj Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:04.05.2023 16:19:33