Delhi High Court - Orders
Renuka Sharma vs Surinder Singh Sodhi & Anr on 1 May, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 213/2019, CM APP No. 11990/2019, CM APP No. 14682/2019
& CM APP No. 46963/2019
RENUKA SHARMA ..... Appellant
Through: Mr. Ashim Vachher and Mr. Kunal
Lakra, Advocates
versus
SURINDER SINGH SODHI & ANR ..... Respondent
Through: Mr. Nitesh Mehra, Ms. Hitaakshi
Mehra and Mr. Arjav Jain, Advocates
for R-2.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 01.05.2023 [ The proceeding has been conducted through Hybrid mode ]
1. No time left.
2. It is already 4:30 p.m.
3. Renotify on 11.10.2023.
TUSHAR RAO GEDELA, J MAY 1, 2023 Aj Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:04.05.2023 16:19:33