Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(6) in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973 (6)The date of enquiry shall not be earlier than fifteen days from the date of publication of the notice referred to in sub-rule (5).
