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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(b) in The Rajasthan Local Fund Audit Act, 1954

(b)the power and duties of Auditors and procedure to be followed by them conducting an audit and the times at which such audit may be conducted: