Bombay High Court
Lotus College Of Optometry Thru ... vs University Grants Commission Through ... on 27 March, 2019
Bench: B.R. Gavai, Dama Seshadri Naidu
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN WP NO. 803 OF 2019
In
WRIT PETITION 11851 OF 2016
Lotus College Of Optometry Thru Principal ....Applicant
V/S
University Grants Commission Through Its ....Respondent
Secretary And Ors.
Mr.Mihir Desai i/by Saliyar K Mogili, Advocate For Applicant. Mr.V.M.Mali, AGP for the State. Mr.Mihir Govilkar i/by Govilkar and Associates, Advocate for R 2 and 3.
Mr.Rui Rodrigues, Advocate for R 1.
CORAM : B.R. GAVAI & DAMA SESHADRI NAIDU, JJ DATE : 27th March, 2019 P.C. :
Stand over to 03/04/2019.
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