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State of Jharkhand - Section

Section 39 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

39. Water used for reduction of ENA.

- Water, purified by distillation or demineralisation or any other process confirming to ISI specification no. IS;1070-1960 for water, distill quality shall be used for reduction of ENA (spirit) for manufacturing Country Liquor and Spiced Country Liquor.