Himachal Pradesh High Court
Rattani Devi vs State Of Himachal on 19 November, 2024
Rattani Devi versus State of Himachal Pradesh and others.
CWPOA No. 5340 of 2019 19.11.2024 Present: Mr. Neel Kamal Sharma, Advocate, for the petitioners.
Mr. Pratush Sharma, Additional Advocate General for respondents-State.
Heard for some time.
List the matter on 2nd December, 2024.
(Ranjan Sharma) Judge November 19, 2024 (himani)