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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(11) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(11)The Chairman shall issue directives, instructions, and guidance to the Paper-Setters, Head examiners and examiners in respect of their respective jobs.