Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(5) in The Bihar Finance Act, 2006 (5)by the Commissioner, if the said order has been passed by an authority not above the rank of Joint Commissioner;
