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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(11) in The Punjab Agricultural Produce Markets Act, 1961

(11)[ The [Chairman or subject to his control the Secretary of the Board] [Substituted by Punjab Act 5 of 1974.] may transfer the Secretary or any employee dealing with the accounts of one Committee to another Committee and they shall exercise such other powers and discharge such other duties as may be prescribed ;Provided that any increase or decrease in emoluments of a transferred employee shall be referred to the State Government whose decision on such reference shall be final.