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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(2) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(2)All the registers shall be maintained legibly in English or Hindi and in the language understood by majority of the migrant workmen engaged in the works.