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[Cites 0, Cited by 0] [Section 703(4)] [Section 703] [Entire Act]

State of Uttar Pradesh - Subsection

Section 703(4)(c) in Rules under the United Provinces Excise Act, 1910

(c)deposited the licence fee at the rate of [Rs. 15.00 (Rs. fifteen)] [Substituted by Notification No. 11185/IX-PD-2/Navinikaran, dated March 31, 1995.] only per kilolitre of installed production capacity in advance for the year or part thereof for which the licence is granted.