Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] Securities And Exchange Board Of India - Subsection Section 32(1)(iii) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014 (iii)the applicant gives an undertaking to provide information regarding its beneficial owners as and when Board seeks this information; and