Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Neeraj Kumar Pandey on 28 January, 2020
Bench: Mohan M. Shantanagoudar, R. Subhash Reddy
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ITEM NO.25 COURT NO.12 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18516/2019
(Arising out of impugned final judgment and order dated 25-03-2019
in CMRA No. 5/2018 12-04-2018 in SAN No. 648/2017 passed by the
High Court Of Judicature At Allahabad)
THE STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
NEERAJ KUMAR PANDEY & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.105891/2019-CONDONATION OF DELAY
IN FILING and IA No.105896/2019-EXEMPTION FROM FILING O.T. and IA
No.105893/2019-CONDONATION OF DELAY IN REFILING
IA No. 105891/2019 - CONDONATION OF DELAY IN FILING
IA No. 105893/2019 - CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS
IA No. 105896/2019 - EXEMPTION FROM FILING O.T.
IA No. 145765/2019 - INTERVENTION APPLICATION
IA No. 154936/2019 - INTERVENTION/IMPLEADMENT
IA No. 154183/2019 - INTERVENTION/IMPLEADMENT
IA No. 153235/2019 - INTERVENTION/IMPLEADMENT
IA No. 152913/2019 - INTERVENTION/IMPLEADMENT
IA No. 152690/2019 - INTERVENTION/IMPLEADMENT
IA No. 169532/2019 - INTERVENTION/IMPLEADMENT
IA No. 169015/2019 - INTERVENTION/IMPLEADMENT
IA No. 144586/2019 - INTERVENTION/IMPLEADMENT
IA No. 168343/2019 - INTERVENTION/IMPLEADMENT
IA No. 155788/2019 - INTERVENTION/IMPLEADMENT)
WITH
W.P.(C) No. 1357/2019 (X)
(FOR ADMISSION and IA No.173587/2019-EXEMPTION FROM FILING O.T.)
Date : 28-01-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE R. SUBHASH REDDY
Signature Not Verified
For Petitioner(s) Mr. Sibo Sankar Mishra, AOR
Digitally signed by
ASHWANI KUMAR
Date: 2020.01.28
17:20:26 IST
Reason: Mr. Niranjan Sahu, Adv.
Ms. Shriya Maini, Adv.
Ms. Garima Prashad, AOR
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For Respondent(s) Mr. Prashant Shukla, Adv.
Mr. Girdhar Upadhyay, Adv.
Mr. Rohit, Adv.
Ms. Shreya Mishra, Adv.
Mr. Satyendra Kumar Mishra, Adv.
Mr. Madhumay Misra, Adv.
Mr. Satyajeet Kumar, AOR
Mr. V. Shekhar, Sr. Adv.
Mr. R.K. Singh, Adv.
Mr. Kumar Gaurav, Adv.
Ms. Ritu Reniwal, Adv.
Ms. Neeraj Singh, Adv.
Ms. Sheetal Rajput, Adv.
Ms. Shalu Sharma, AOR
Mr. Dhananjai Jain, AOR
Ms. Charu Ambwani, AOR
Ms. Garima Prashad, AOR
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Abdula Kalam, Adv.
Mr. Abdul Gaffar, Adv.
Mr. Pushkar Sharma, Adv.
Ms. Goldi Tyagi, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Pradeep Kumar Dwivedi, Adv.
Mr. Sandeep Kumar Dwivedi, Adv.
Mr. Satyam Pandey, Adv.
Mr. Awadhesh Kumar, Adv.
Ms. Madhubala, Adv.
Mr. Raghvendra Upadhyay, Adv.
Mr. Chandan Mishra, Adv.
Dr. Vinod Kumar Tewari, AOR
Mr. R.K. Singh, Adv.
Mr. Kumar Gaurav, Adv.
Ms. Neeraj Singh, Adv.
Ms. Ritu Reniwal, Adv.
Mr. Robin Khokhar, AOR
Mr. Sanjay Rastogi, AOR
Ms. Parul Shukla, AOR
Mr. Rishi Srivastava, Adv.
Mr. Manoj Kumar Shrivastva, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
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Ms. Seema Varma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Rejoinder affidavit, as prayed for by the learned counsel for the petitioner, be filed within two weeks. Counter affidavit in W.P.(C) No. 1357/2019 may be filed within two weeks.
List the matters on 12.02.2020.
In the meantime, service be completed.
(ASHWANI THAKUR) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH)