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[Cites 0, Cited by 1] [Section 69(2)] [Section 69] [Entire Act]

State of Karnataka - Subsection

Section 69(2)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(b)the terms and the conditions of appointment and service and the scales of pay of officers and servants of the Board including the payment of travelling and daily allowances in respect of journeys undertaken by such officers and servants of the Board;