Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] Bombay Presidency - Subsection Section 9(1)(ii) in The Bombay Essential Commodities and Cattle (Control) Act, 1958 (ii)in the case of any other order, with imprisonment for a term which may extend to three years and shall also be liable to fine;