Section 50(2)(l) in Control of National Highways Land and Traffic) Act, 2002

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Union of India - Subsection

Section 50(2)(l) in Control of National Highways Land and Traffic) Act, 2002

(l)the additional matter in respect of which the Highway Administration or an officer authorised by such Administration in this behalf may exercise the powers of a Civil Court under clause (d) of sub-section (9) of section 26;

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Union of India - Subsection

Section 50(2)(l) in Control of National Highways Land and Traffic) Act, 2002