Section 16(1) in Madhya Pradesh Bhu-Rajaswa Sanhita (Bhu-Rajasva Ka Nirdharan Tatha Punarnirdharan) Niyam, 2018
(1)The Patwari or the Nagar Sarvekshak shall, at least once in a year, inspect all survey numbers and plot numbers within their jurisdiction and shall submit a report in Form-II to the Sub- Divisional Officer for every case of diversion of land in which the Bhumiswami has failed to give the intimation of diversion or has given incorrect intimation under rule 11.
