Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185] [Entire Act] State of Punjab - Subsection Section 185(2) in Punjab Jail Manual, 1996 (2)Every officer shall at all times and on all occasions be clean and neat as to his-dress, and clean as to his person.
