Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 3 in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963 3. Act not to apply to schools run by Cantonment Board. - Nothing in this Act shall apply to a school run by a Cantonment Board.
