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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(c) in Rajasthan Go-Seva Ayog Act, 1995

(c)has abused his position as a chairman, vice chairman or as a member as to render his continuance in the commission detrimental to the interest of the public; or