Madhya Pradesh High Court
Ashok Kumar Parwani vs Pujya Indar Singh Tomar (Maiiya Ji) ... on 4 February, 2026
NEUTRAL CITATION NO. 2026:MPHC-JBP:9861
1 MP-6080-2019
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK JAIN
ON THE 4 th OF FEBRUARY, 2026
MISC. PETITION No. 6080 of 2019
ASHOK KUMAR PARWANI AND OTHERS
Versus
PUJYA INDAR SINGH TOMAR (MAIIYA JI) TRUST AND OTHERS
Appearance:
Shri Sarthak Shrivastava - Advocate for the Petitioner.
ORDER
Learned counsel for the Petitioner submits that the suit before the Trial Court has already been withdrawn and therefore, the present Petition has rendered infructuous.
2. In view of the aforesaid, the Petition is dismissed as infructuous.
(VIVEK JAIN) JUDGE veni Signature Not Verified Signed by: KRISHNA SINGH Signing time: 2/4/2026 5:04:15 PM