Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(3) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017 (3)The Building and Works Committee shall also perform such functions and exercise such powers as may be entrusted by the Board, from time to time.
