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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(4)In all modes of authentication, the Aadhaar number is mandatory and is submitted along with the inputparameters specified in sub-regulation (1) above such that authentication is always reduced to a 1:1 match.