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[Cites 0, Cited by 0] [Section 349] [Entire Act]

State of Jharkhand - Subsection

Section 349(ii) in Bihar Education Code, 1961

(ii)The Headmaster/Principal advised by the inspecting officers of the department shall be responsible for the internal management, the discipline and progress of the school, for setting the school time-tables and for the regular keeping of all registers and statistics. In these matters also the Committee shall, retain the right to offer their opinion to the inspecting officer in-charge of the school.